Shri.Baban Yashwant Gaikar And ... vs The State Of Maharashtra And Ors
2021 Latest Caselaw 14406 Bom

                                                                       8.FAST 6967-18.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION

                        FIRST APPEAL (ST.) NO. 6967 OF 2018


 Baban Yashwant Gaikar and Ors.                                  .Appellants
             Vs.
 The State of Maharashtra and Ors.                               .Respondents

Mr. Rameshwar Gite, Advocate for the Appellants. Ms. Chaitrali A. Deshmukh, Advocate for the Respondent No.3.

                               CORAM      :     ABHAY AHUJA, J
                               DATE       :     4TH OCTOBER 2021

 P. C.

1. Learned counsel for appellants seeks permission of this Court to

annex the copy of the judgment and award dated 26th June 2014.

2. Leave is granted. Amendment to be carried out within two weeks

from today.

3. Appellants are directed to serve the amended first appeal upon

respondents and file affidavit of service with tangible proof by the next

date.

4. List the matter on 15th November 2021.

                                                        ( ABHAY AHUJA, J. )
 Nikita Gadgil                                                            1 of 1