Phonographic Performance ... vs Reliance Broadcast Network ...
2021 Latest Caselaw 14399 Bom

                                                                          24-sj-28-2021.doc




                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
          Digitally           SUMMONS FOR JUDGMENT NO. 28 OF 2021
          signed by
          SHRADDHA
 SHRADDHA KAMLESH
                                              WITH
                               INTERIM APPLICATION NO. 1575 OF 2021
 KAMLESH TALEKAR
 TALEKAR  Date:
          2021.10.06
          18:54:28
          +0530                                 IN
                             COMMERCIAL SUMMARY SUIT NO. 42 OF 2021

                       Phonographic Performance Ltd.        ... Plaintiff
                            Vs.
                       Reliance Broadcast Network Ltd.      ... Defendant
                                                  .....
                       Adv.Disha Mehta i/b Bilawala and Co. for plaintiff.
                       Ms. Sapna Chaurasia i/b TMP Law Practice for defendant.
                                                  .....
                                            CORAM      :    N.J. JAMADAR, J.

DATE : 4th October, 2021 PER COURT:

At the request of the learned counsel for the plaintiff, list on 12th October 2021.

Shraddha Talekar, PS ( N.J. JAMADAR, J. )

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