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The Executive Engineer, ... vs Rahul Hanumant Kokate And Ors
2021 Latest Caselaw 14397 Bom

Citation : 2021 Latest Caselaw 14397 Bom
Judgement Date : 4 October, 2021

Bombay High Court
The Executive Engineer, ... vs Rahul Hanumant Kokate And Ors on 4 October, 2021
Bench: Abhay Ahuja
                                     23.IA 1831-20 @ IA 1832-20 in FAST 2656-20.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION

                     INTERIM APPLICATION NO. 1831 OF 2020
                                       IN
                       FIRST APPEAL (ST.) NO. 2656 OF 2020
                                     WITH
                     INTERIM APPLICATION NO. 1832 OF 2020
                                       IN
                       FIRST APPEAL (ST.) NO. 2656 OF 2020

 The Executive Engineer, Gunjawani Project                         .Applicant /
                                                                   Appellant
           Vs.
 Rahul Hanumant Kokate and Ors.                                    .Respondents

None for Applicant/Appellant.

Mr. Yogesh Dabke, AGP for State-Respondents No.2 and 3.

                               CORAM       :      ABHAY AHUJA, J
                               DATE        :      4TH OCTOBER 2021
 P. C.

 1.        None for the applicant.



2. By this application, the Executive Engineer, Gunjawani Project as

applicant, is seeking condonation of delay of 1 year and 139 days in

preferring appeal against judgment and award dated 26 th February

2018 passed by the District Judge-19, Pune in LAR No. 493 of 2000.

3. It is observed from the application that the delay has been

explained in paragraph 4 containing particulars of specific dates and

events leading upto the filing of the appeal. Further in paragraphs 5

Nikita Gadgil 1 of 2

23.IA 1831-20 @ IA 1832-20 in FAST 2656-20.doc

and 6 the reasons causing delay have been stated.

4. Since this matter is appearing after quite some time and none

appears for the applicant, list this matter on 11 th October 2021, when

this application will be disposed, irrespective of whether parties or

their counsel are present or not.



                                                          ( ABHAY AHUJA, J. )




 Nikita Gadgil                                                              2 of 2




 

 
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