Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bhaskar S/O Pandurang Karnewar vs M/S Vijay Tailors,(Vijay ...
2021 Latest Caselaw 14393 Bom

Citation : 2021 Latest Caselaw 14393 Bom
Judgement Date : 4 October, 2021

Bombay High Court
Bhaskar S/O Pandurang Karnewar vs M/S Vijay Tailors,(Vijay ... on 4 October, 2021
Bench: Avinash G. Gharote
                                                       (1)                                                  3.CAW.1233.2021.wp.3682.2008

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH : NAGPUR
                                  CIVIL APPLICATION (CAW) NO. 1233 OF 2021
                                                     IN
                                     WRIT PETITION NO.3682 OF 2008 (D)

                                                     Bhaskar s/o Pandurang Karnewar
                                                                   Vs.
                                                             M/s Vijay Tailors
  ---------------------------------------------------------------------------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram,                                                                     Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
  ---------------------------------------------------------------------------------------------------------------------------------------------------------------------------
                                               Mr. S. B. Dhande, Advocate for applicant.
                                               Mr. A. R. Patil, Advocate for non-applicant.


                                                                           CORAM :                     AVINASH G. GHAROTE, J.

DATE : 04/10/2021

By this application, the applicant seeks to bring the legal heirs of deceased petitioner on record, who is claimed to be expired on 07.05.2021. However, the petition itself has been disposed of by this Court by Judgment dated 08.03.2018, as a result, the present application would not be maintainable.

The application is accordingly dismissed.

JUDGE Sarkate

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter