Naresh S/O. Tarachandji Motghare vs Dr. Pandurang S/O. Kisan Wahane ...
2021 Latest Caselaw 14305 Bom

19.cas.267.18                                                                                      1/1


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH, NAGPUR

                               Second Appeal No.267 of 2016
                                     Naresh Tarachandji Motghare
                                                  vs.
                               Dr. Pandurang s/o Kisan Wahane & others
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                              Court's or Judge's Orders
or directions and Registrar's orders.
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                Shri Y.N. Thengre, Advocate for Appellant.
                Shri Y.J. Maheshwari, Adv. h/f Shri S.V. Bhutada, Adv. for Respondent No.1.

                              CORAM            :   S.M. MODAK, J.

DATE : 1st OCTOBER, 2021.

This is an appeal preferred by original defendant No.2 against the judgment of the first appellate Court thereby the decree of dismissal of suit was reversed and the plaintiffs' suit for declaration as to ownership was allowed.

Both the matters be kept in the week commencing from 18th October, 2021.

JUDGE *sandesh