Citation : 2021 Latest Caselaw 14301 Bom
Judgement Date : 1 October, 2021
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2.w6115.21.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (STAMP) NO.6115 OF 2021
Kavita Nityanand Shetty ... Petitioner
V/s.
State of Maharashtra & Ors. ... Respondents
Ms.Aditi Saxena for the Petitioner.
Ms.Ashwini A.Purav AGP for the Respondent-State.
CORAM: UJJAL BHUYAN AND
MADHAV JAMDAR, JJ.
DATE : 1ST OCTOBER, 2021.
P.C:-
Heard Ms.Aditi Saxena, learned Counsel for the Petitioner and Ms.Ashwini Purav, learned AGP for the Respondent-State.
2. Arguments concluded. List on 04/10/2021 at 10.30 am for delivery of judgment.
[MADHAV JAMDAR, J.] [UJJAL BHUYAN, J.]
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