Sheetal Anil Berlekar And Anr vs The State Of Maharashtra
2021 Latest Caselaw 14298 Bom

Citation : 2021 Latest Caselaw 14298 Bom
Judgement Date : 1 October, 2021

Bombay High Court

Sheetal Anil Berlekar And Anr vs The State Of Maharashtra on 1 October, 2021

Bench: S.S. Jadhav, P. K. Chavan

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 423 OF 2000

 Sheetal Anil Berlekar And Anr .                        ....APPELLANT
             V/S
 The State Of Maharashtra .                           ....RESPONDENT

Mr Niranjan Mundargi a/w Ms Keral Mehta Adv for Appellant Mr Arfan Sait, APP

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 1st October, 2021 P.C. :