Gurupreetsingh S/O Jaswantsingh ... vs Shri Avinash S/O Bapuraoji Raut ...
2021 Latest Caselaw 14295 Bom

05fa257.12.odt                                                                                  1

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                           NAGPUR BENCH, NAGPUR.

                        CIVIL APPLICATION NO. 846 OF 2012 IN
                              FIRST APPEAL NO. 257 OF 2012
   (Gurupreetsingh s/o Jaswantsingh Guram Vs. Shri Avinash s/o Bapuraoji
                                             Raut & ors.)
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Office Notes, Office Memoranda of                             Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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                          Shri M.P. Khajanchi, Advocate for the appellant.
                          Shri D.G. Takwale, Advocate for respondent Nos.1 and 2.

                                  CORAM:-          PUSHPA V. GANEDIWALA, J.

DATED :- OCTOBER 01, 2021.

Heard.

As the amount of award as directed by this Court came to be deposited, the interim stay which is operating against execution of the judgment and award of the trial Court stands confirmed, pending decision of this appeal.

The application stands disposed of accordingly.

FIRST APPEAL NO. 257 OF 2012 Place this matter for final hearing after two weeks.

Civil Application No.847/2012 will be considered at the time of final hearing.

JUDGE *DB