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Sameer @ Sonya Jalinder Bodke vs The State Of Maharashtra
2021 Latest Caselaw 16599 Bom

Citation : 2021 Latest Caselaw 16599 Bom
Judgement Date : 30 November, 2021

Bombay High Court

Sameer @ Sonya Jalinder Bodke vs The State Of Maharashtra on 30 November, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1528 OF 2021

 Sameer @ Sonya Jalinder Bodke                             ....APPLICANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

Kuldeep S. Patil i/b SAILI NARESH DHURU for Applicant Smt. Anamika Malhotra, APP for State

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 30th November, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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Sameer @ Sonya Jalinder Bodke vs The State Of Maharashtra
2021 Latest Caselaw 16599 Bom

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Sameer @ Sonya Jalinder Bodke vs The State Of Maharashtra2021 Latest Caselaw 16599 Bom

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Sameer @ Sonya Jalinder Bodke vs The State Of Maharashtra
2021 Latest Caselaw 16599 Bom