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Dnyaneshwar Pandit Dange vs The State Of Maharashtra
2021 Latest Caselaw 16592 Bom

Citation : 2021 Latest Caselaw 16592 Bom
Judgement Date : 30 November, 2021

Bombay High Court
Dnyaneshwar Pandit Dange vs The State Of Maharashtra on 30 November, 2021
Bench: Virendrasingh Gyansingh Bisht
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2286 OF 2021

 Dnyaneshwar Pandit Dange                                  ....APPLICANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

Satyavrat Joshi for Applicant Smt.Pallavi Dabholkar APP for Respondent/State Sachin K.Hande for Intervenor

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 30th November, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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