Suresh @ Pinya Bharat Kapse And Anr vs The State Of Maharashtra
2021 Latest Caselaw 16582 Bom

Citation : 2021 Latest Caselaw 16582 Bom
Judgement Date : 30 November, 2021

Bombay High Court

Suresh @ Pinya Bharat Kapse And Anr vs The State Of Maharashtra on 30 November, 2021

Bench: M. G. Sewlikar

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD


                   917 BAIL APPLICATION NO.332 OF 2021

          SURESH @ PINYA BHARAT KAPSE AND ANR
                            VERSUS
                 THE STATE OF MAHARASHTRA
                               ...
        Advocate for Applicants : Shri Dhanraj Ingole h/f.
                                 Shri Nilesh S. Ghanekar
              APP for Respondent : Shri V.M.Kagne
                               ...
                CORAM : M. G. SEWLIKAR, J.

Date: November 30, 2021 ...

PER COURT :-

1. Shri Dhanraj Ingole, learned counsel holding for Shri

N.S.Ghanekar, learned counsel for the applicants seeks time to

produce copies of Judgments in the ofences registered against the

applicants.

2. Stand over to 9th December, 2021.

( M. G. SEWLIKAR, J. )

SPT

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