Narendra Plastic Private Limited vs Itochu India Private Limited
2021 Latest Caselaw 16525 Bom

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NITIN    DINKAR                                                                  3 nma 281 of 2019.doc
DINKAR   JAGTAP
JAGTAP   Date:
         2021.11.29           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         20:47:23
         +0530                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                     NOTICE OF MOTION NO.281 OF 2019
                                                  IN
                                       COMM. APPEAL NO.321 OF 2018
                                                  IN
                                  SUMMONS FOR JUDGMENT NO.28 OF 2014
                                                  IN
                                    COMM. SUMMARY SUIT NO.49 OF 2014

                 Narendra Plastic Pvt. Ltd.                          ...      Applicant
                        /Versus
                 Itochu India Pvt. Ltd.                              ...    Respondent

                 Ms. Jyoti Sinha i/by Khaitan and Co., for Applicant.
                 Mr. Aditya Mehta with Mr. Pritvish Shetty, Ms. Saloni Jain i/by Cyril Amarchand
                 Mangaldas, for Respondents.
                                     CORAM:      S.J. KATHAWALLA &
                                                 MILIND N. JADHAV, JJ.

                                     DATE:       29th NOVEMBER, 2021

                 P.C.:

1. The learned Advocate for the Applicant seeks to withdraw the above

Notice of Motion. The Notice of Motion is therefore, disposed of as withdrawn.

                 ( MILIND N. JADHAV, J. )                            ( S.J.KATHAWALLA, J. )




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