The Akola Dist. Central Coop. Bank ... vs Smt. Shantabai Wd/O Shrinivasji ...
2021 Latest Caselaw 16523 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          LETTER PATENT APPEAL NO. 289 OF 2011
                           In
               WRIT PETITION 5014 OF 2009

 The Akola Dist. Central Coop. Bank Ltd, Thr ....PETITIONER
 General Manager And Anr.
              V/S
 Smt. Shantabai Wd/o Shrinivasji Dead Thr Lrs....RESPONDENT

Shri. G.s. Singhee And Others

AP TATHOD for Petitioner B.N. MOHTA, for Respondent No.1 & 2, MRS. S. JACHAK, AGP for Respondent No. R-5 and 6.

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 29th November, 2021 P.C. :

Heard Mr. A.P. Tathod, Adv. for Appellant and for Respondent No.1 & 2 in LPA/256/10. Mr. B.N. Mohta, Adv. for Respondent No. 1 & 2 and for Appellant in LPA/256/10. Mrs. S. Jachak, AGP for Respondent No.5 & 6, and for Respondent No. 4 & 5 in LPA/256/10. S.O. TO 06/12/2021 FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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