Edward Mauritius Ltd. And Anr vs Kakade Estate Developers Private ...
2021 Latest Caselaw 16521 Bom

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                                (COMMERCIAL DIVISION)
            Digitally signed
            by RUPALI
            RAJESH
RUPALI      WAKODIKAR
RAJESH      Date:
WAKODIKAR   2021.11.29
            17:10:35
            +0530



                                       INTERIM APPLICATION (L) NO. 24451 OF 2021
                                                            IN
                      COMMERCIAL EXECUTION APPLICATION (L) NO. 24448 OF 2021


                Edward Mauritius Ltd. and Anr.                      .. Applicants/Award Holders
                               v/s.
                Kakade Estate Developers Private
                Limited and 6 Ors.                                  .. Resp.1 to 5/Judg. Debtors
                               And
                Vistra ITCL (India) Ltd. and Anr.                   .. Resp. 6 & 7/Org. Claimants



                Mr. Zal Andhyarujina, Sr. Counsel a/w Ms. Nanki Grewal, Mr. Yash
                Sethna and Ms. Manasi Joglekar i/b Wadia Ghandy & Co. for the
                Applicants/Award Holders/Original Respondent Nos.6 and 7.

                Mr. Rahul Soman for Respondent Nos.1 to 5/Judgment Debtors.


                                                        CORAM : A. K. MENON, J.

DATED : 29TH NOVEMBER, 2021.

P.C. :

Stand over to 30th November, 2021.

(A. K. MENON, J.)

22. IA(L) 24451-2021.odt Wakodikar