Arjun Suresh Piwal vs The State Of Maharashtra And Anr
2021 Latest Caselaw 16516 Bom

Citation : 2021 Latest Caselaw 16516 Bom
Judgement Date : 29 November, 2021

Bombay High Court

Arjun Suresh Piwal vs The State Of Maharashtra And Anr on 29 November, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 3470 OF 2021

 Arjun Suresh Piwal                                        ....APPLICANT
             V/S
 The State Of Maharashtra And Anr.                      ....RESPONDENT

S.T.Pandey a/w Arvind Singh a/w. Ashif Hussain a/w.Ms.Deepika Oswal a/w. J.M.Patel a/w. Ramsha Khatib a/w. Bharati Bhosale i/b. SBG LAW for Applicant Ameet A.Palkar APP for Respondent/State

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 29th November, 2021 P.C. :