Ashok Avhad vs Roy Creado
2021 Latest Caselaw 16509 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                                    (COMMERCIAL DIVISION)


          Digitally signed
                                              INTERIM APPLICATION NO. 1533 OF 2021
                                                               IN
          by RUPALI
RUPALI    RAJESH
RAJESH    WAKODIKAR
WAKODIKAR Date:
          2021.11.30



                             COMMERCIAL EXECUTION APPLICATION (L) NO. 4919 OF 2021
          15:47:39 +0530




                                                               IN
                                       COMMERCIAL SUMMARY SUIT NO. 1118 OF 2019


                       Ashok Avhad                              .. Applicant/Judg.Creditor
                                v/s.
                       Roy Creado                               .. Respondent/Judg.Debtor


                       Mr. Archit Jayakar a/w Mr. Prasad Sawant i/b Ms. Jayakar and Partners
                       for the Applicant/Judgment Creditor.

                       Mr. Shailendra Pendse for the Respondent/Judgment Debtor.


                                                           CORAM : A. K. MENON, J.

DATED : 29TH NOVEMBER, 2021.

P.C. :

At the request of Mr. Jayakar, who states that some part payment

has been received today, stand over to 15th December, 2021.

(A. K. MENON, J.)

52. IA 1533-2021.odt Wakodikar