Bharat Bhatt And Anr vs Rainbow Constructions And 4 Ors
2021 Latest Caselaw 16457 Bom

                                                                                     37-cpcd-153-2019.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                         CONTEMPT PETITION NO.153 OF 2019
                                                       IN
                                       SUMMONS FOR JUDGMENT NO.80 OF 2018
                                                       IN
VISHAL
SUBHASH                              COMMERCIAL SUMMARY SUIT NO.638 OF 2018
PAREKAR
Digitally signed by   Bharat Bhatt and Another                                ...Plaintiff
VISHAL SUBHASH
PAREKAR                         vs.
Date: 2021.11.26
17:22:02 +0530        Rainbow Constructions and Others                        ...Defendants

                      Ms. Vibhuti Kiny a/w. Mr. Garv Gultania i/b. Converse Law, for the
                      Petitioners.
                      Mr. A.N. Narula i/b. Jhangiani Narula & Associates, for Defendant
                      Nos. 1 to 4.

                                                CORAM :     N. J. JAMADAR, J.

DATE : NOVEMBER 26, 2021

P.C.:

. Heard the learned counsel for the parties.

2. At the joint request of the counsels for the parties, list on 17 th

January, 2022.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1