Zama Tipu Chavhan (Since Dead) ... vs The State Of Maharashtra Through ...
2021 Latest Caselaw 16405 Bom

                                                         1                                 251121fa271.20.odt


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        : NAGPUR BENCH : NAGPUR.

                                           FIRST APPEAL NO. 271 OF 2020
                ZAMA TIPU CHAVHAN (Dead) THRU. LRS SAKARUJI ZAMA CHAVAN AND ANOTHER
                                               VERSUS
                      STATE OF MAH., THRU. THE COLLECTOR, YAVATMAL AND OTHERS
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Office Notes, Office Memoranda of Court's or Judge's Order Coram, appearances, Court's Orders or directions and Registrar's order

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Mr. N. M. Kolhe, Advocate for the appellants Ms. T. H. Udeshi, A.G.P. for respondent nos.1 and2.

CORAM : V. M. DESHPANDE J.

DATE : NOVEMBER 25, 2021.

1. Heard Mr. N. M. Kolhe, learned counsel for the appellants/original claimants, who has filed this appeal for enhancement of the compensation. After going through the impugned judgment, I am of the view that re-look is necessary.

2. ADMIT.

3. Call for the record and proceedings.

4. Ms. T. H. Udeshi, learned Asst. Government Pleader waives service on behalf of respondent nos.1 and 2.

JUDGE Diwale

Digitally signed byPARAG PRABHAKARRAO DIWALE Signing Date:25.11.2021 18:24