Satyanarayan Laxmanrao Andelwar vs The State Of Maharashtra And ...
2021 Latest Caselaw 16386 Bom

                                             1
                                                                       11591.21WP

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                        911 WRIT PETITION NO.11591 OF 2021

                     SATYANARAYAN LAXMANRAO ANDELWAR
                                        VERSUS
                    THE STATE OF MAHARASHTRA AND OTHERS
                                          ...
                     Advocate for Petitioner : Mr.A.S.Deshpande
                      AGP for Respondent-State : Mr.S.K.Tambe
                   Advocate for Respondent no.3 : Mr.Jayant R.Patil
                                          ...
                               CORAM : S.V.GANGAPURWALA &
                                         R.N.LADDHA, JJ.

DATE : 25.11.2021 P.C. :

1] Learned AGP on instructions of respondent no.1 Committee submits that the caste claim of the petitioner has been finally decided under order dated 23 rd November, 2021.

2] In view of that, the Writ Petition is disposed of.

3] Depending upon the judgment of respondent no.1, further steps will be undertaken.

[R.N.LADDHA, J.] [S.V.GANGAPURWALA, J.]

DDC