Dnyaneshwar @ Mauli Ananda Rasal vs The State Of Maharashtra
2021 Latest Caselaw 16246 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2666 OF 2018

 Dnyaneshwar @ Mauli Ananda Rasal                          ....APPLICANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 3176 OF 2018

Pintu Ananda Rasal ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

Nitin Sejpal a/w Pooja Sejpal a/w Akshata Desai for applicant. Anamika Malhotra APP for Respondent/state.

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 23rd November, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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