Sunil Devakinandan Zawar vs The State Of Maharashtra
2021 Latest Caselaw 16242 Bom

Citation : 2021 Latest Caselaw 16242 Bom
Judgement Date : 23 November, 2021

Bombay High Court

Sunil Devakinandan Zawar vs The State Of Maharashtra on 23 November, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 3910 OF 2021

 Sunil Devakinandan Zawar                                  ....APPLICANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

Aniket Nikam a/w Ravindra Keshavrao Adsure a/w Yash P. Sonavane a/w Sidheshwar N. Biradar for applicant. H.J.Dedhia APP for Respondent/state. Pravin Chavan Special P.P for state.

        CORAM :                HON'BLE SHRI JUSTICE VIRENDRASINGH
                               GYANSINGH BISHT J
        DATE :                 23rd November, 2021
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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