Pappu @ Pratap Vilas Katkar vs The State Of Maharashtra
2021 Latest Caselaw 16237 Bom

Citation : 2021 Latest Caselaw 16237 Bom
Judgement Date : 23 November, 2021

Bombay High Court

Pappu @ Pratap Vilas Katkar vs The State Of Maharashtra on 23 November, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1797 OF 2021

 Pappu @ Pratap Vilas Katkar                               ....APPLICANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

MANISH N JAIN i/b S. M. JAIN AND ASSOCIATES for applicant.

H.J.Dedhia APP for Respondent/state.

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 23rd November, 2021 P.C. :