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Amar Raju Kusalkar vs The State Of Maharashtra
2021 Latest Caselaw 16236 Bom

Citation : 2021 Latest Caselaw 16236 Bom
Judgement Date : 23 November, 2021

Bombay High Court
Amar Raju Kusalkar vs The State Of Maharashtra on 23 November, 2021
Bench: Virendrasingh Gyansingh Bisht
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2617 OF 2021

 Amar Raju Kusalkar                                        ....APPLICANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

Mr Kedar Patil i/b Amit Anil Mane for Applicant Anamika Malhotra APP for Respondent State Ms. Devyani Kulkarni, Adv for R.No.2

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 23rd November, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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