Pr. Commissioner Of Income Tax -3 vs M/S Bina Power Supply Co Ltd
2021 Latest Caselaw 16232 Bom

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         MEERA
MEERA    MAHESH
MAHESH   JADHAV
         Date:
JADHAV
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         2021.11.24
         11:16:51
         +0530
                                   ORDINARY ORIGINAL CIVIL JURISDICTION
                                     INCOME TAX APPEAL NO.1467 OF 2017

              Pr. Commissioner of Income Tax-3                    ....Appellant
                    V/s.
              M/s Bina Power Supply Co. Ltd.                      ...Respondent

                                                      ----

Mr. Sham Walve for Appellant Mr. Madhur Agrawal i/b Mr. Atul K. Jasani for Respondent

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CORAM : K.R. SHRIRAM & AMIT B. BORKAR, JJ DATED : 23rd NOVEMBER 2021

P.C. :

1 Mr. Walve states that the substantial questions of law in this appeal

are already covered by a judgment of the Apex Court in Commissioner Vs.

Mahindra and Mahindra Ltd.1 and, therefore, appeal cannot survive.

              2         Appeal disposed.




              (AMIT B. BORKAR, J)                                        (K.R. SHRIRAM, J.)




              1 (2018) 414 ITR 1 (SC)

              Meera Jadhav