Mehta Jaising Builders Llp vs Om Siddhi Ventures And 5 Ors
2021 Latest Caselaw 16229 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                             INTERIM APPLICATION NO. 2815 OF 2021

                                                              IN

                               COMMERCIAL EXECUTION APPLICATION (L) NO. 26113 OF 2021



                      Mehta Jaising Builders LLP                ...      Applicant/Judgment Creditor
                                vs.
                      Om Siddhi Ventures and Ors.               ...     Respondents/ Judgment Debtor


                      Mr. Anoshak Daver a/w. Mr. Kausar Banatwala and Ms. Gauri Sakhardande
                      i/b. Mr. Tushar Goradia for the Applicants.
                      Respondent no. 4 present in person.
                                                                CORAM : A. K. MENON, J.

DATED : 23rd NOVEMBER, 2021 P.C. :

1. Mr. Sunil Shankarrao Meher, respondent no. 4 is present in person. He

states that Mr. Sandeep Bhagwat Advocate is being engaged in this

matter. He seeks sometime.

2. Accordingly vakalatnama and reply shall be filed on or before

30th November, 2021.

3. No fresh notice shall be served on the respondent.

4. List on 1st December, 2021. RAJESHWARI RAMESH PILLAI (A. K. MENON, J.) Digitally signed by RAJESHWARI RAMESH PILLAI Date: 2021.11.24 16:39:13 +0530 1/1 30-IA-2815-2021-COMEXL-26113-2021.odt rrpillai