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Regl.Provident Fund Commr.And ... vs Sanjay Memorial Teachers Edu.So
2021 Latest Caselaw 16151 Bom

Citation : 2021 Latest Caselaw 16151 Bom
Judgement Date : 22 November, 2021

Bombay High Court
Regl.Provident Fund Commr.And ... vs Sanjay Memorial Teachers Edu.So on 22 November, 2021
Bench: A.S. Chandurkar, G. A. Sanap
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          LETTER PATENT APPEAL NO. 293 OF 2011
                           In
               WRIT PETITION 550 OF 1999

 Regl.provident Fund Commr.and Ano.                       ....PETITIONER
             V/S
 Sanjay Memorial Teachers Edu.so.                       ....RESPONDENT

H.N. VERMA for Appellant. AC DHARMADHIKARI/R-SOLE for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 22nd November, 2021 P.C. :

Heard Mr. H.N. Verma, Adv. for Appellant. Mr. A.C. Dharmadhikari, Adv. for Respondent. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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