Seema Paresh Rao vs The State Of Maharashtra
2021 Latest Caselaw 16062 Bom

Citation : 2021 Latest Caselaw 16062 Bom
Judgement Date : 20 November, 2021

Bombay High Court

Seema Paresh Rao vs The State Of Maharashtra on 20 November, 2021

Bench: P. K. Chavan

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

   CR. ANTICIPATORY BAIL APPLN. NO. 288 OF 2020

 Seema Paresh Rao                                          ....APPLICANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

Mr. Gajendra Jadhav Adv for Applicant Mr. Arfan Saif, APP for State Mr. Atul Sanap, API, Amboli Police Station present

CORAM : HON'BLE SHRI JUSTICE PRITHVIRAJ K.

CHAVAN J DATE : 20th November, 2021 P.C. :