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Vasant Shankar Waghmare vs The State Of Maharashtra And Anr
2021 Latest Caselaw 16057 Bom

Citation : 2021 Latest Caselaw 16057 Bom
Judgement Date : 18 November, 2021

Bombay High Court
Vasant Shankar Waghmare vs The State Of Maharashtra And Anr on 18 November, 2021
Bench: C.V. Bhadang
                                                            1 apeal 393-20




           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CRIMINAL APPELLATE JURISDICTION

                       CRIMINAL APPEAL NO. 393 OF 2020


 Vasant Shankar Waghmare                        .. Appellant
      V/s.

 The State of Maharashtra & Anr.                ..Respondents
                                  ----
 Mr. Irfan Shaikh for the Appellant.

 Mr. S.H. Yadav, APP for the Respondent/State.
                                 ----
                               CORAM : C.V. BHADANG, J.

DATE : 18 NOVEMBER, 2021

P.C.

1. Heard learned counsel for the parties.

2. Reserved for Judgment.

(C.V. BHADANG, J.)

Sneha Chavan page 1 of 1

 
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