Suresh @ Pinya Bharat Kapse And Anr vs The State Of Maharashtra
2021 Latest Caselaw 16042 Bom

Citation : 2021 Latest Caselaw 16042 Bom
Judgement Date : 18 November, 2021

Bombay High Court

Suresh @ Pinya Bharat Kapse And Anr vs The State Of Maharashtra on 18 November, 2021

Bench: M. G. Sewlikar

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  BENCH AT AURANGABAD

               927 BAIL APPLICATION NO.332 OF 2021

            SURESH @ PINYA BHARAT KAPSE AND ANR
                           VERSUS
                 THE STATE OF MAHARASHTRA

Shri. N. S. Ghanekar, Advocate for the applicants
Shri. V. M. Kagne, APP for the respondent/State

                                     CORAM : M. G. SEWLIKAR, J.

DATED : 18th NOVEMBER, 2021

PER COURT :-

1. Learned counsel Shri. Ghanekar for the applicants

seeks time to produce copies of judgments in which the

applicants have been acquitted and also for the instructions

in regard to other offences.

2. Stand over to 30th November, 2021.



                                              [M. G. SEWLIKAR, J.]


ssp




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