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Prem Dinesh Wayse vs The State Of Maharashtra
2021 Latest Caselaw 15919 Bom

Citation : 2021 Latest Caselaw 15919 Bom
Judgement Date : 16 November, 2021

Bombay High Court
Prem Dinesh Wayse vs The State Of Maharashtra on 16 November, 2021
Bench: Virendrasingh Gyansingh Bisht
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 3574 OF 2021

 Prem Dinesh Wayse                                         ....APPLICANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

Mr. Shekhar Arwind Ingawale for Applicant. Ms. P.P. Shinde, APP for State. API- P.V. Waghmare, Baramati City Police Station.

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 16th November, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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