Sanjay Mohan Garad vs The State Of Maharashtra
2021 Latest Caselaw 15904 Bom

Citation : 2021 Latest Caselaw 15904 Bom
Judgement Date : 16 November, 2021

Bombay High Court

Sanjay Mohan Garad vs The State Of Maharashtra on 16 November, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 459 OF 2021

 Sanjay Mohan Garad                                        ....APPLICANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

MR PIYUSH TOSHNIVAL A/W ANIKET NIKAM I/BY VIVEK NANDKISHOR AROTE for Applicant. Mr. A.A. Palkar , APP for State.

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 16th November, 2021 P.C. :