Citation : 2021 Latest Caselaw 15902 Bom
Judgement Date : 16 November, 2021
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. ANTICIPATORY BAIL APPLN. NO. 1959 OF 2021
Sanjay Punamiya ....APPLICANT
V/S
The State Of Maharashtra ....RESPONDENT
Mr. Niteen Pradhan, Sr. Cl. a/w Mr. DILIP SHUKLA for Applicant.
Mr. Ram Apte, Sr. Cl. i/by Mr. B. V. Salunkhe for Intervenor. Mr. Shekhar Jagtap, Special P.P. a/w Ms. P.N. Dabholkar, APP for State.
CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 16th November, 2021 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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