Samir Liyakat Pathan vs The State Of Maharashtra
2021 Latest Caselaw 15802 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1955 OF 2021

 Atul Babulal Gajarmal                                     ....APPLICANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 2588 OF 2021

Samir Liyakat Pathan ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

Mr. Kuldeep Patil i/by Mr.Prashant Subhash Hagare for Applicant in BA/1955/2021 and Mr. Vaibhav Gaikwad for Applicant in BA/2588/2021. Mr. H.J. Dedhia, APP for State.

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 15th November, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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