Sou. Anita Ramdas Magar vs Sou. Bhagyalaxmi Prakash Mahanta ...
2021 Latest Caselaw 7480 Bom

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              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION

                     WRIT PETITION NO.7445 OF 2019

 Sou. Anita Ramdas Magar                                  ...Petitioner
       Vs.
 Sou. Bhagyalaxmi Prakash Mahanta & Ors.                  ...Respondents

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 Mr. Vishwasrao Deokar, Advocate for the Petitioner.
 Mr. Ajit V. Alange, Advocate for Respondent No.1.

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                               CORAM : C.V. BHADANG, J.

DATE : 19th MAY, 2021 (Through Video Conferencing)

P.C.

. Heard the learned counsel for the parties.

2. This petition was heard and the judgment was reserved. The learned counsel for the petitioner states that he will file short written submissions by 24 May 2021 after serving the soft copy on the learned counsel for the respondents.

3. In such circumstances, stand over to 24 May 2021.

C.V. BHADANG, J.

Mamta Kale