Crimson Interactive Pvt. Ltd. And ... vs Jayant Bhavanji Soni And Anr
2021 Latest Caselaw 7447 Bom

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               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                INTERIM APPLICATION (L) NO.10669 OF 2021
                                  IN
              COMMERCIAL SUMMARY SUIT (L) NO.10662 OF 2021

Crimson Interactive Pvt. Ltd.
And Others                                             ...    Plaintiffs
    Versus
Jayant Bhavanji Soni
And Another                                            ...    Defendants

                                           .....
Mr. Sunanda Kumbhat                     a/w Mr.         Kunal    Kumbhat          for         the
Applicants/Plaintiffs.

Mr. Anuuj N. Narula i/b Jhangiani Narula & Associates for the
Defendants.
                             .....

                                       CORAM : S.C. GUPTE, J.

                                       DATE         : 7 MAY 2021

P.C. :


.           This Interim Application seeks attachment before judgement in a
Commercial Summary Suit.                 A summons for judgement has already
been taken out in the commercial summary suit.                               The Interim

Application may, accordingly, be heard along with the summons for judgement on the next date. The pleadings in the Interim Application are complete. The Defendants to file their reply to the summons for judgment within three weeks from today. Rejoinder, if any, within

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one week thereafter. The Interim Application is stood over to 11 June 2021, to be heard along with the Summons for Judgement in the Commercial Summary Suit.

(S.C. GUPTE, J.)