Citation : 2021 Latest Caselaw 7446 Bom
Judgement Date : 7 May, 2021
Chittewan 1/2 15. IAL 10940-21.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.10940 OF 2021
IN
COMMERCIAL SUMMARY (L) SUIT NO.10938 OF 2021
Sacha Finance And Developers Co. ... Plaintiff
Versus
Jayant Bhavanji Soni
And Others ... Defendants
.....
Mr. Sunanda Kumbhat a/w Mr. Kunal Kumbhat for the
Applicants/Plaintiffs.
Mr. Anuuj N. Narula i/b Jhangiani Narula & Associates for the
Defendants.
.....
CORAM : S.C. GUPTE, J.
DATE : 7 MAY 2021 P.C. : . This Interim Application seeks attachment before judgement in a Commercial Summary Suit. A summons for judgement has already been taken out in the commercial summary suit. The Interim
Application may, accordingly, be heard along with the summons for judgement on the next date. The pleadings in the Interim Application are complete. The Defendants to file their reply to the summons for judgment within three weeks from today. Rejoinder, if any, within
Chittewan 2/2 15. IAL 10940-21.doc
one week thereafter. The Interim Application is stood over to 11 June 2021, to be heard along with the Summons for Judgement in the Commercial Summary Suit.
(S.C. GUPTE, J.)
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