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Jeetendra Ashok Bhosale vs The Divisional Commissioner And ...
2021 Latest Caselaw 7356 Bom

Citation : 2021 Latest Caselaw 7356 Bom
Judgement Date : 6 May, 2021

Bombay High Court
Jeetendra Ashok Bhosale vs The Divisional Commissioner And ... on 6 May, 2021
Bench: S.S. Shinde, Manish Pitale
                                                                    19.1683.21 WP.doc

ISM
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                            CRIMINAL APPELLATE JURISDICTION

                      CRIMINAL WRIT PETITION NO. 1683 OF 2021

      Shri. Jeetendra Ashok Bhosale                                ....Petitioner

              V/s.

      The Divisional Commissioner and others                       .....Respondents

      Mr. Dinesh P. Adsule for the Petitioner
      Smt. A. S. Pai, APP for Respondent - State


                               CORAM :   S. S. SHINDE &
                                         MANISH PITALE, JJ.
                               DATE:     6th MAY, 2021.


      P.C.:

      1]      Heard learned counsel for the petitioner and learned APP

appearing for the State.

2] Reserved for judgment.

[MANISH PITALE, J.] [S. S. SHINDE, J.]

 
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