Sanjay Sudhakar Jadhav vs The State Of Maharashtra And ...
2021 Latest Caselaw 7291 Bom

                                     1                         907-WP-14440-2019.odt



             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                     907 WRIT PETITION NO.14440 OF 2019


                         SANJAY SUDHAKAR JADHAV
                                  VERSUS
                    STATE OF MAHARASHTRA AND OTHERS

                                    ...
Advocate for Petitioner : Mr. P. R. Katneshwarkar h/f Mr. Mr. Yogesh B.
                                  Bolkar
      AGP for Respondent Nos.1 to 4: Mrs. M. A. Deshpande
        Advocate for Respondent No.5: Mr. Ajit B. Kadethankar
          Advocate for Respondent No.6: Mr. Amol S. Sawant
                                    ...

                                         CORAM : UJJAL BHUYAN &
                                                 M. G. SEWLIKAR, JJ.

DATE : 5th May, 2021

P. C. :

1. Arguments concluded.

2. List the matter on 7th May, 2021 at 11.00 am for delivery of

judgment.

[M. G. SEWLIKAR, J.] [UJJAL BHUYAN, J.]

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