Aftab Saeed Ahmed Shaikh vs The State Of Maharashtra
2021 Latest Caselaw 7125 Bom

Citation : 2021 Latest Caselaw 7125 Bom
Judgement Date : 4 May, 2021

Bombay High Court

Aftab Saeed Ahmed Shaikh vs The State Of Maharashtra on 4 May, 2021

Bench: S.S. Shinde, Manish Pitale

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                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CRIMINAL APPELLATE JURISDICTION

                                WRIT PETITION NO.975 OF 2021



     Aftab Saeed Ahmed Shaikh                         ....   Petitioner

             Vs.

     The State of Maharashtra                         ....     Respondent


     Mr. Abhishek Bhadang appointed for Petitioner.
     Mr. Deepak Thakre, PP a/w Mrs. Sangita D. Shinde, APP for State

                                         Coram : S.S. SHINDE AND
                                                 MANISH PITALE, JJ.

Date : 4th MAY, 2021

P.C.:

1. Heard.

2 Reserved for Judgment. List on 6th May, 2021.

( MANISH PITALE, J.) ( S.S. SHINDE, J.)

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