Ramesh Barku Gode vs Externment Authority And ...
2021 Latest Caselaw 7124 Bom

Citation : 2021 Latest Caselaw 7124 Bom
Judgement Date : 4 May, 2021

Bombay High Court

Ramesh Barku Gode vs Externment Authority And ... on 4 May, 2021

Bench: S.S. Shinde, Manish Pitale

                                                                         (38) WP-1776-21.doc

BDP-SPS




                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CRIMINAL APPELLATE JURISDICTION
                             WRIT PETITION NO. 1776 OF 2021

          Shri Ramesh Barku Gode                              ..... Petitioner

                   V/s

          Externment Authority and Superintendent of
          Police, Rural Pune and Anr.                 ..... Respondents.
          ---
          Mr. Balasaheb Deshmukh for the Petitioner.
          Mr. J.P. Yagnik, APP for the State.
          ----
                            CORAM: S.S. SHINDE &
                                      MANISH PITALE, JJ.

DATE: MAY 04, 2021

P.C.:-

          1]       Heard.

          2]       Reserved for Judgment.



           (MANISH PITALE, J.)                               (S. S. SHINDE, J.)

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