Vishal Arvind Kachalia And Anr vs The State Of Maharashtra And Anr
2021 Latest Caselaw 7120 Bom

Citation : 2021 Latest Caselaw 7120 Bom
Judgement Date : 4 May, 2021

Bombay High Court

Vishal Arvind Kachalia And Anr vs The State Of Maharashtra And Anr on 4 May, 2021

Bench: S.S. Shinde, Manish Pitale

Dusane                                          1/1                  30 apl 401.21.doc

                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CRIMINAL APPELLATE JURISDICTION

                         CRIMINAL APPLICATION NO.401 OF 2021



     Vishal Arvind Kachalia & Ors.                    ....   Applicants

             Vs.

     State of Maharashtra & Anr.                      ....     Respondents


     Mr. Durgesh Jaiswal a/w Mr. Harshal Damania for Applicants
     Mr. S.R. Shinde, APP for State.
     Respondent No. 2 present through VC and interacted.


                                         Coram : S.S. SHINDE AND
                                                 MANISH PITALE, JJ.

Date : 4th MAY, 2021

P.C.:

1. Heard.

2 Reserved for judgment. List on 6th May, 2021.

( MANISH PITALE, J.) ( S.S. SHINDE, J.)

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