Ranjit Kumar Veeran vs Deputy Commissioner Of Police And ...
2021 Latest Caselaw 7117 Bom

Citation : 2021 Latest Caselaw 7117 Bom
Judgement Date : 4 May, 2021

Bombay High Court

Ranjit Kumar Veeran vs Deputy Commissioner Of Police And ... on 4 May, 2021

Bench: S.S. Shinde, Manish Pitale

Dusane                                          1/1                29 wp 356.2021.doc

                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CRIMINAL APPELLATE JURISDICTION

                                WRIT PETITION NO.356 OF 2021



     Ranjit Kumar Veeran                              ....   Petitioner

             Vs.

     Deputy Commissioner of Police                    ....     Respondents
     Zone XII and Anr.


     Mr. S.B. Talekar a/w Ms. Madhavi Ayyappan i/by Mr. Samir A. Vaidya
     for Petitioner.
     Mr. J.P. Yagnik, APP for State


                                         Coram : S.S. SHINDE AND
                                                 MANISH PITALE, JJ.

Date : 4th MAY, 2021

P.C.:

1. Heard.

2 Reserved for judgment.

( MANISH PITALE, J.) ( S.S. SHINDE, J.)

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