Shivparimal Chinnatambi vs The State Of Maharashtra And Anr
2021 Latest Caselaw 5862 Bom

Citation : 2021 Latest Caselaw 5862 Bom
Judgement Date : 31 March, 2021

Bombay High Court

Shivparimal Chinnatambi vs The State Of Maharashtra And Anr on 31 March, 2021

Bench: S.S. Shinde, Manish Pitale

                                                                   902.1399.21 wp.doc

ISM
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                            CRIMINAL APPELLATE JURISDICTION

                       CRIMINAL WRIT PETITION NO. 1399 OF 2021

      Mr. Shivparimal Chinnatambi                                 ....Petitioner

              V/s.

      The State of Maharashtra and others                         .....Respondents

      Mr. Dilip B. Shinde for the Petitioner
      Mr. R. M. Haridas i/b Mr. S. P. Mhatre for Respondent no. 2
      Mrs. S. D. Shinde APP for the Respondent State
      Respondent no. 2 present in Court


                               CORAM :   S. S. SHINDE &
                                         MANISH PITALE, JJ.

DATE: MARCH 31, 2021.

P.C.:

1] Heard. Reserved for Judgment.

[MANISH PITALE, J.] [S. S. SHINDE, J.]

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