Mehul Jadavji Shah vs Paras Gopal Enterprises And 2 Ors
2021 Latest Caselaw 5853 Bom

Mugdha                                                               24&25-SJ 41-19 & SJ 42-19.doc



                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          ORDINARY ORIGINAL CIVIL JURISDICTION

                          SUMMONS FOR JUDGMENT NO.41 OF 2019
                                         IN
                             SUMMARY SUIT NO.374 OF 2019

    Mehul Jadavji Shah                                                ...Plaintiff
          Vs.
    M/s. Vimal Art (India) & Ors.                                     ...Defendants

                                        AND
                          SUMMONS FOR JUDGMENT NO.42 OF 2019
                                         IN
                             SUMMARY SUIT NO.469 OF 2019

    Mehul Jadavji Shah                                                ...Plaintiff
          Vs.
    M/s. Paras Gopal Enterprise & Ors.                                ...Defendants
                                     -----
    Ms. Huzan Bhumgara i/by Mr. Abhishek Adke for Plaintiff.
                                     -----

                                              CORAM : S.C. GUPTE, J.

                                              DATE      : 31 MARCH 2021
    P.C. :

At the request of learned counsel for the Plaintiff, stand over to 15 April 2021.

( S.C. GUPTE, J. )