Tejraj Realtors Llp (Formerly ... vs Mr. Shankar Laxman Kalamkar And ...
2021 Latest Caselaw 5850 Bom

Megha                                        23_wp_6935_2019.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION

                             WRIT PETITION NO.6935 OF 2019

Tejraj Realtors LLP formerly
known as M/s. Tejraj Realtors
through its partner
Tejraj Ganpatrao Patil                                   ...Petitioner
                      Versus
Shankar Laxman Kalamkar and
Ors.                                                   ...Respondents
                                  ....
Ms Sneha S. Bhange i/b. Mr. Chaitanya Nikate for the Petitioner.
Ms Vilasini Balasubramanian i/b. Mr. Anurag Mishra and Abhinav Rav for
the Respondents.


                                   CORAM : SMT. ANUJA PRABHUDESSAI, J.

DATED: 31st MARCH, 2021.

P.C.:-

Synopsis /compilation of documents /judgments to be fled

within a period of one week. Stand over to 16/04/2021.

(SMT. ANUJA PRABHUDESSAI, J.)