Mohit Khabar Khabar Of Mumbai ... vs Dazzler Confectionary Company ...
2021 Latest Caselaw 5756 Bom

Citation : 2021 Latest Caselaw 5756 Bom
Judgement Date : 30 March, 2021

Bombay High Court

Mohit Khabar Khabar Of Mumbai ... vs Dazzler Confectionary Company ... on 30 March, 2021

Bench: S.C. Gupte

Chittewan                              1/1                                   17. SJ 26-19.doc



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                   SUMMONS FOR JUDGMENT NO.26 OF 2019
                                  IN
                  COMMERCIAL SUMMARY SUIT NO.27 OF 2019

Mohit Khabar Khabar of Mumbai
Indian                                        ...     Plaintiff
    Versus
Dazzler Confectionery Company
Limited                                       ...     Defendant

                                       ....

                                       .....

                                       CORAM : S.C. GUPTE, J.

DATE : 30 MARCH 2021

P.C. :

. Wrongly on board.

( S.C. GUPTE, J.)

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