Balkrishna Appayya Shetty vs Hemant Harish Thakkar
2021 Latest Caselaw 5692 Bom

                                                         1-FA-369-2016.doc


Shailaja
             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION
                   COURT RECEIVER'S REPORT NO.1 OF 2021
                                       IN
                           FIRST APPEAL NO.369 OF 2016
                                      A/W
                       CIVIL APPLICATION NO.997 OF 2016


Balkrishna Appayya Shetty                       ]       Appellant
           Vs.
Hemant Harish Thakkar                           ]
(since deceased) through Legal Heirs            ]
Shaila Hemant Thakkar and others.               ]       Respondents
                             .....
Mr. Ashish Kamat a/w Ms. Sumantini Mohite, for Court Receiver.

Ms. Neha Bhatt i/b Ms. Bilwala & Co., for Appellant.

Mr. G.T. Mestha, for Respondents No.3 and 4.

Mr. Ram Upadhyay a/w Mr. Dharmesh Singh i/b Law Competere
Consultus for Respondents No.4(A) in First Appeal.

Mr. D.N. Kher, Court Receiver present.
                                 .....
                              CORAM : PRITHVIRAJ K. CHAVAN, J.

DATE : 25th MARCH, 2021.

P.C.

1. Liberty is granted to file written submission in the Registry.

2. Reserved for judgment.

[PRITHVIRAJ K. CHAVAN, J.]

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