Mahindra Sanyo Special Steel Pvt. ... vs Prem Industries Ad 2 Ors
2021 Latest Caselaw 5689 Bom

Citation : 2021 Latest Caselaw 5689 Bom
Judgement Date : 25 March, 2021

Bombay High Court

Mahindra Sanyo Special Steel Pvt. ... vs Prem Industries Ad 2 Ors on 25 March, 2021

Bench: S.C. Gupte

sg                                                                      36. sj5-19.doc


                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                             ORDINARY ORIGINAL CIVIL JURISDICTION

                      SUMMONS FOR JUDGMENT NO.5 OF 2019
                                   IN
                  COMMERCIAL SUMMARY SUIT NO.1254 OF 2019

Mahindra Sanyo Special Steel Pvt. Ltd.                         ...Plaintiff
           vs.
Prem Industries And 2 Ors.                                     ...Defendants
                                      .....
Ms. Kavita M. Pawar, for the Plaintiff.

Mr. Chintan Y. Shah, for the Defendants.
                                    ....
                                CORAM : S.C. GUPTE, J.

DATED : 25 MARCH 2021 P.C. :

. By consent, stand over to 16 April 2021.

( S.C. GUPTE, J. )

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