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Indian Potash Ltd vs Balaji Agri Chem (I) Pvt. Ltd
2021 Latest Caselaw 5688 Bom

Citation : 2021 Latest Caselaw 5688 Bom
Judgement Date : 25 March, 2021

Bombay High Court
Indian Potash Ltd vs Balaji Agri Chem (I) Pvt. Ltd on 25 March, 2021
Bench: S.C. Gupte
sg                                                                   31. sj107-18.doc


                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                             ORDINARY ORIGINAL CIVIL JURISDICTION

                     SUMMONS FOR JUDGMENT NO.107 OF 2018
                                   IN
                  COMMERCIAL SUMMARY SUIT NO.687 OF 2018

Indian Potash Ltd.                                             ...Plaintiff
             vs.
Balaji Agri Chem (I) Pvt. Ltd.                                 ...Defendant
                                     .....
Mr. Pravin D. Kadam, or the Plaintiff.

Mr. Lokesh Zade, for the Defendant.
                                         ....
                                      CORAM : S.C. GUPTE, J.

DATED : 25 MARCH 2021 P.C. :

. By consent, stand over to 19 April 2021.

( S.C. GUPTE, J. )

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