Machhindra Sopan Dethe Since ... vs The New India Assurance Co. Ltd. ...
2021 Latest Caselaw 5686 Bom

                                      1                          976-CA-4000-21.odt




        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    BENCH AT AURANGABAD


                      CIVIL APPLICATION NO.4000 OF 2021
                               IN FA/2780/2013

  MACHHINDRA SOPAN DETHE SINCE DECEASED, THROUGH HIS
                   LRS. RUPALI AND OTHERS
                           VERSUS
 THE NEW INDIA ASSURANCE CO. LTD. THROUGH ITS DIVISIONAL
           MANAGER, AURANGABAD AND OTHERS
                               ...
      Advocate for Applicants : Mr. Chandrakant K. Shinde
        Advocate for Respondent No.1 : Mr. A. B. Gatne
                               ...

                                  CORAM : ANIL S. KILOR, J.

                                  DATE    :     25th MARCH, 2021


PER COURT :-

In view of the Judgment dated 28-01-2021, inter-alia

permitting the claimants to withdraw the amount deposited by

the Insurance company after appeal period is over, put up the

matter for consideration in the month of June-2021.

( ANIL S. KILOR ) JUDGE

rrd